Sri Ram Singh Sengar vs State Of U.P. And Others
2012 Latest Caselaw 2696 ALL

Citation : 2012 Latest Caselaw 2696 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

Sri Ram Singh Sengar vs State Of U.P. And Others on 5 July, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 4111 of 2006
 

 
Petitioner :- Sri Ram Singh Sengar
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Rajesh Kumar Srivastava
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Prakash Krishna,J.

Passed over on the request of learned standing counsel.

List in the next cause list.

(Prakash Krishna,J)

Order Date :- 5.7.2012

MK/

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