Chaudhary Charan Singh ... vs Presiding Officer, Industrial ...
2012 Latest Caselaw 2693 ALL

Citation : 2012 Latest Caselaw 2693 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

Chaudhary Charan Singh ... vs Presiding Officer, Industrial ... on 5 July, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 19252 of 2012
 

 
Petitioner :- Chaudhary Charan Singh University
 
Respondent :- Presiding Officer, Industrial Tribunal And Another
 
Petitioner Counsel :- Anurag Khanna
 
Respondent Counsel :- C.S.C.,Siddhartha
 

 
Hon'ble Prakash Krishna,J.

As prayed, three weeks' time is granted to file rejoinder affidavit.

The stay order is extended till the next date of listing.

(Prakash Krishna,J)

Order Date :- 5.7.2012

MK/

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