U.P. Power Corporation Ltd. And ... vs Presiding Officer Labour Court ...
2012 Latest Caselaw 2691 ALL

Citation : 2012 Latest Caselaw 2691 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

U.P. Power Corporation Ltd. And ... vs Presiding Officer Labour Court ... on 5 July, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - C No. - 40119 of 2010
 

 
Petitioner :- U.P. Power Corporation Ltd. And Others
 
Respondent :- Presiding Officer Labour Court U.P. Saharanpur & Ors.
 
Petitioner Counsel :- Pankaj Kumar Shukla
 
Respondent Counsel :- C.S.C.,S.K.Upadhyaya,Siddharth Khare,V.K.Upadhyaya
 

 
Hon'ble Prakash Krishna,J.

As prayed, three weeks' time is granted to the learned counsel for the petitioner to file rejoinder affidavit.

(Prakash Krishna,J)

Order Date :- 5.7.2012

MK/

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