Devprayag Institute Of Technical ... vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 2690 ALL

Citation : 2012 Latest Caselaw 2690 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

Devprayag Institute Of Technical ... vs State Of U.P. Thru Secy. And Others on 5 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 24392 of 2012
 

 
Petitioner :- Devprayag Institute Of Technical Studies And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Neeraj Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

In the order dated 17.05.2012, the word "general" may also be read along with the word "OBC".

Order Date :- 5.7.2012

SRY

Download the LatestLaws.com Mobile App