Pawan Kumar vs State Of U.P. Thru' Secretary Law ...
2012 Latest Caselaw 2687 ALL

Citation : 2012 Latest Caselaw 2687 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

Pawan Kumar vs State Of U.P. Thru' Secretary Law ... on 5 July, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 50119 of 2006
 

 
Petitioner :- Pawan Kumar
 
Respondent :- State Of U.P. Thru' Secretary Law And Justice And Others
 
Petitioner Counsel :- Rajesh Tripathi,Arvind Kumar Sharma,Ashwani Kumar Misra
 
Respondent Counsel :- C.S.C.,Amit Sthalekar,K.R. Sirohi,R.K.Shukla
 

 
Hon'ble Prakash Krishna,J.

Passed over on the request of learned counsel for the petitioner.

Since original record has been called for and the person with record has come, let the case be listed on 16th July, 2012.

(Prakash Krishna,J)

Order Date :- 5.7.2012

MK/

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