Vijay Kumar vs State Of U.P & Ors.
2012 Latest Caselaw 2685 ALL

Citation : 2012 Latest Caselaw 2685 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

Vijay Kumar vs State Of U.P & Ors. on 5 July, 2012

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE SINGLE No. - 4188 of 1992
 

 
Petitioner :- Vijay Kumar
 
Respondent :- State Of U.P & Ors.
 
Petitioner Counsel :- P.N.Bajpai
 
Respondent Counsel :- C S C
 

 
Hon'ble Shri Narayan Shukla,J.

Case is called out. None appears to press the relief claimed for in the writ petition. Writ petition is accordingly dismissed for non-prosecution

Order Date :- 5.7.2012

Tripathi

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