Shri Krishna Bal Kalyan Samiti And ... vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 2680 ALL

Citation : 2012 Latest Caselaw 2680 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

Shri Krishna Bal Kalyan Samiti And ... vs State Of U.P. Thru Secy. And Others on 5 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 28047 of 2012
 

 
Petitioner :- Shri Krishna Bal Kalyan Samiti And Another
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- G.K. Singh,V.K. Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

One month's further time is accorded for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List this case after six weeks.

Interim order already passed is extended till the next date of listing.

Order Date :- 5.7.2012

SRY

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