Seema Devi vs State Of U.P. And Others
2012 Latest Caselaw 2679 ALL

Citation : 2012 Latest Caselaw 2679 ALL
Judgement Date : 5 July, 2012

Allahabad High Court

Seema Devi vs State Of U.P. And Others on 5 July, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 1
 

 
Case :- WRIT - A No. - 35212 of 2007
 

 
Petitioner :- Seema Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Mahendra Singh
 
Respondent Counsel :- C.S.C.,A.K.Rai,Kameshwar Chaubey,N.Wansi,Santosh Kumar Srivastava,V.B.Misra,V.K. Singh,V.V. Mishra
 

 
Hon'ble Prakash Krishna,J.

Shri Ved Byas Mishra, learned counsel for the respondent submits that record was called for. On earlier occasion, the record was available but today unfortunately, the record is not available. He prays that some date may be fixed.

As jointly prayed, list on 16th July, 2012. On that date, the record may be placed.

(Prakash Krishna,J)

Order Date :- 5.7.2012

MK/

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