Kalidin Pal vs State Of U.P. & Another
2012 Latest Caselaw 2650 ALL

Citation : 2012 Latest Caselaw 2650 ALL
Judgement Date : 4 July, 2012

Allahabad High Court

Kalidin Pal vs State Of U.P. & Another on 4 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 2368 of 2012
 

 
Petitioner :- Kalidin Pal
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Ran Vijaya Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

The arguing counsel is not available.

List on 09.7.2012 as fresh.

Order Date :- 4.7.2012

A.Nigam

Download the LatestLaws.com Mobile App