Achchey Lal And Ors. vs Commissioer, Azamgarh Division, ...
2012 Latest Caselaw 2649 ALL

Citation : 2012 Latest Caselaw 2649 ALL
Judgement Date : 4 July, 2012

Allahabad High Court

Achchey Lal And Ors. vs Commissioer, Azamgarh Division, ... on 4 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 8720 of 1996
 

 
Petitioner :- Achchey Lal And Ors.
 
Respondent :- Commissioer, Azamgarh Division, Azamgarh And Ors.
 
Petitioner Counsel :- D.S.M. Tripathi,Jokhan Prasad
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

One month and no more time is accorded to learned standing counsel for filing counter affidavit.

List this case for final hearing in the last week of August, 2012.

Order Date :- 4.7.2012

SRY

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