Azad Singh vs State Of U.P. Thru. Its Prin. Secy. ...
2012 Latest Caselaw 2646 ALL

Citation : 2012 Latest Caselaw 2646 ALL
Judgement Date : 4 July, 2012

Allahabad High Court

Azad Singh vs State Of U.P. Thru. Its Prin. Secy. ... on 4 July, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- MISC. SINGLE No. - 3732 of 2012
 

 
Petitioner :- Azad Singh
 
Respondent :- State Of U.P. Thru. Its Prin. Secy. Home & Ors.
 
Petitioner Counsel :- R.B.S. Rathaur
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ajai Lamba,J.

Arguing counsel is not available.

List on 09.7.2012 as fresh.

Order Date :- 4.7.2012

A.Nigam

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