Danggar Alias Ram Abhilash vs Shanker Lal Gupta And Anr.
2012 Latest Caselaw 2645 ALL

Citation : 2012 Latest Caselaw 2645 ALL
Judgement Date : 4 July, 2012

Allahabad High Court

Danggar Alias Ram Abhilash vs Shanker Lal Gupta And Anr. on 4 July, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2532 of 2012
 

 
Petitioner :- Danggar Alias Ram Abhilash
 
Respondent :- Shanker Lal Gupta And Anr.
 
Petitioner Counsel :- S.P. Singh Parmar
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

Admit.

Issue notice.

Order Date :- 4.7.2012

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