Specialist Basic Shiksha ... vs Ashish Dubey
2012 Latest Caselaw 2633 ALL

Citation : 2012 Latest Caselaw 2633 ALL
Judgement Date : 3 July, 2012

Allahabad High Court

Specialist Basic Shiksha ... vs Ashish Dubey on 3 July, 2012

Bench: Rajes Kumar, Anil Kumar Sharma




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 859 of 2012
 

 
Petitioner :- Specialist Basic Shiksha Adhikari And Another
 
Respondent :- Ashish Dubey
 
Petitioner Counsel :- K.S. Shukla
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

CIVIL MISC. DELAY CONDONATION APPLICATION.

Issue notice.

Order Date :- 3.7.2012

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