Vijay Kumar Sharma And Others vs Ashwani Kumar Srivastava, Joint ...
2012 Latest Caselaw 2631 ALL

Citation : 2012 Latest Caselaw 2631 ALL
Judgement Date : 3 July, 2012

Allahabad High Court

Vijay Kumar Sharma And Others vs Ashwani Kumar Srivastava, Joint ... on 3 July, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2668 of 2012
 

 
Petitioner :- Vijay Kumar Sharma And Others
 
Respondent :- Ashwani Kumar Srivastava, Joint Secry. And Others
 
Petitioner Counsel :- S.K. Singh Paliwal,Ashok Khare
 

 
Hon'ble Prakash Krishna,J.

Sri S.K. Singh 'Paliwal' submits that the petition may be dismissed as infructuous as the order of this Court has been complied with.

It is dismissed accordingly.

(Prakash Krishna,J)

Order Date :- 3.7.2012

MK/

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