Harilal vs Kamala Yadava Gram Pradhan Gaon ...
2012 Latest Caselaw 2629 ALL

Citation : 2012 Latest Caselaw 2629 ALL
Judgement Date : 3 July, 2012

Allahabad High Court

Harilal vs Kamala Yadava Gram Pradhan Gaon ... on 3 July, 2012

Bench: Prakash Krishna




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 2669 of 2012
 

 
Petitioner :- Harilal
 
Respondent :- Kamala Yadava Gram Pradhan Gaon Sabha
 
Petitioner Counsel :- M.R. Gupta
 

 
Hon'ble Prakash Krishna,J.

Issue notice, pending admission.

(Prakash Krishna,J)

Order Date :- 3.7.2012

MK/

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