M/S Hindustan Petroleum ... vs Samay Singh & Another
2012 Latest Caselaw 2623 ALL

Citation : 2012 Latest Caselaw 2623 ALL
Judgement Date : 3 July, 2012

Allahabad High Court

M/S Hindustan Petroleum ... vs Samay Singh & Another on 3 July, 2012

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 1412 of 2010
 

 
Petitioner :- M/S Hindustan Petroleum Corporation Ltd.
 
Respondent :- Samay Singh & Another
 
Petitioner Counsel :- Vikash Budhwar
 
Respondent Counsel :- Anurag Pathak
 

 
Hon'ble Pankaj Mithal,J.

Dismissed.

For orders see order of date passed on the memo of First Appeal From Order No. 1753 of 2011.

Order Date :- 3.7.2012

SKS

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