Ravindra Nath Srivastava vs State Of U.P. & Others
2012 Latest Caselaw 2581 ALL

Citation : 2012 Latest Caselaw 2581 ALL
Judgement Date : 2 July, 2012

Allahabad High Court

Ravindra Nath Srivastava vs State Of U.P. & Others on 2 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 37630 of 1995
 

 
Petitioner :- Ravindra Nath Srivastava
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Shyamal Narain
 
Respondent Counsel :- C.S.C.,Ajit Kumar,J P Pandey,Tarun Verma,Virendra Singh
 

 
Hon'ble V.K. Shukla,J.

Put up this matter tomorrow, immediately after lunch.

Order Date :- 2.7.2012

SRY

Download the LatestLaws.com Mobile App