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Km. Swati Gupta vs Kamal Singh And Anr.
2012 Latest Caselaw 2580 ALL

Citation : 2012 Latest Caselaw 2580 ALL
Judgement Date : 2 July, 2012

Allahabad High Court
Km. Swati Gupta vs Kamal Singh And Anr. on 2 July, 2012
Bench: Rajes Kumar, Anil Kumar Sharma



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2394 of 2012
 

 
Petitioner :- Km. Swati Gupta
 
Respondent :- Kamal Singh And Anr.
 
Petitioner Counsel :- Vidya Kant Shukla
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Anil Kumar Sharma,J.

Admit.

Issue notice.

Order Date :- 2.7.2012

OP

 

 

 
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