Ram Nandan Sen vs State Of U.P. & Another
2012 Latest Caselaw 2574 ALL

Citation : 2012 Latest Caselaw 2574 ALL
Judgement Date : 2 July, 2012

Allahabad High Court

Ram Nandan Sen vs State Of U.P. & Another on 2 July, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 38166 of 1995
 

 
Petitioner :- Ram Nandan Sen
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- A.K. Singh,Ram Raj
 
Respondent Counsel :- S.C.
 

 
Hon'ble V.K. Shukla,J.

One week and no more time is accorded to learned counsel for the petitioner to enable him to comply with the order of this Court dated 26.09.2011.

Order Date :- 2.7.2012

SRY

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