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Akhtar Rashid And Others vs Noor Alam Ansari And Another
2012 Latest Caselaw 2573 ALL

Citation : 2012 Latest Caselaw 2573 ALL
Judgement Date : 2 July, 2012

Allahabad High Court
Akhtar Rashid And Others vs Noor Alam Ansari And Another on 2 July, 2012
Bench: Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- WRIT - C No. - 25815 of 2012
 

 
Petitioner :- Akhtar Rashid And Others
 
Respondent :- Noor Alam Ansari And Another
 
Petitioner Counsel :- Yogesh Kumar Singh
 
Respondent Counsel :- Satya Prakash Pandey
 

 
Hon'ble Manoj Misra,J.

The list has been revised. No one is present from the side of petitioner. Sri Satya Prakash Pandey,  counsel for the respondent is present.

List this petition   for admission after two weeks before before appropriate Bench.

Order Date :- 2.7.2012

G.S

 

 

 
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