Surya Bali Singh {N-State} vs State Of U.P. And Others
2012 Latest Caselaw 2572 ALL

Citation : 2012 Latest Caselaw 2572 ALL
Judgement Date : 2 July, 2012

Allahabad High Court

Surya Bali Singh {N-State} vs State Of U.P. And Others on 2 July, 2012

Bench: Shri Narayan Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE SINGLE No. - 3766 of 1992
 

 
Petitioner :- Surya Bali Singh {N-State}
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- D K Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Shri Narayan Shukla,J.

Case is called out. None appears to press the relief sought in the writ petition. Therefore, the writ petition is dismissed for non-prosecution.

Order Date :- 2.7.2012

Tripathi

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