Sitaram vs Bhagwan Das
2012 Latest Caselaw 2569 ALL

Citation : 2012 Latest Caselaw 2569 ALL
Judgement Date : 2 July, 2012

Allahabad High Court

Sitaram vs Bhagwan Das on 2 July, 2012

Bench: Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 27
 

 
Case :- SECOND APPEAL No. - 737 of 2009
 

 
Petitioner :- Sitaram
 
Respondent :- Bhagwan Das
 
Petitioner Counsel :- Mukesh Chandra Gupta
 
Respondent Counsel :- Aklank Jain,H.N.Singh
 

 
Hon'ble Manoj Misra,J.

The case is passed over for the day on the ground of the illness of Sri Mukesh Chandra Gupta, counsel for the petitioner.

List in the next cause list along with the connected appeals.

Order Date :- 2.7.2012

G.S

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