Smt. Sunita & Ors. vs Deepak Swaroop Goel & Anr.
2012 Latest Caselaw 6288 ALL

Citation : 2012 Latest Caselaw 6288 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Smt. Sunita & Ors. vs Deepak Swaroop Goel & Anr. on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 63672 of 2009
 

 
Petitioner :- Smt. Sunita & Ors.
 
Respondent :- Deepak Swaroop Goel & Anr.
 
Petitioner Counsel :- Vishesh Kumar Gupta,D.S. Goel
 
Respondent Counsel :- S.C.,R.K. Saxena,V.K. Gupta
 

 
Hon'ble Dilip Gupta,J.

List has been revised. Learned counsel for the parties have not appeared.

List after four weeks. Respondents may file the counter affidavit by the next date of listing.

Order Date :- 21.12.2012

Download the LatestLaws.com Mobile App