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Javed @ Muskan & Another vs State Of U.P. & Others
2012 Latest Caselaw 6285 ALL

Citation : 2012 Latest Caselaw 6285 ALL
Judgement Date : 21 December, 2012

Allahabad High Court
Javed @ Muskan & Another vs State Of U.P. & Others on 21 December, 2012
Bench: Ravindra Singh, Anil Kumar Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 18199 of 2012
 

 
Petitioner :- Javed @ Muskan & Another
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Sushil Kumar Pandey
 
Respondent Counsel :- Govt. Advocate,Ayank Mishra
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Anil Kumar Agarwal,J.

The learned counsel for the petitioner is not present.

Put up as a fresh case on 7.1.2013.

Order Date :- 21.12.2012

N.A.

 

 

 
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