Lalji Patel vs State Of U.P. & Others
2012 Latest Caselaw 6280 ALL

Citation : 2012 Latest Caselaw 6280 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Lalji Patel vs State Of U.P. & Others on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 47213 of 2009
 

 
Petitioner :- Lalji Patel
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Birenddra Singh,Ramanuj Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

List has been revised. Learned counsel for the petitioner has not appeared.

List after two weeks.

Order Date :- 21.12.2012

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