Bhoore Khan vs State Of U.P. & Others
2012 Latest Caselaw 6279 ALL

Citation : 2012 Latest Caselaw 6279 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Bhoore Khan vs State Of U.P. & Others on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Civil Misc. Restoration Application No.324850 of 2012
 
In
 
Case :- WRIT - C No. - 67259 of 2010
 

 
Petitioner :- Bhoore Khan
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Kamlesh Kumar Pandey
 
Respondent Counsel :- C.S.C
 

 
Hon'ble Dilip Gupta,J.

After the matter had been heard for some time, learned counsel for the applicant states that this restoration application may be rejected with liberty to file a fresh application.

The restoration application is, accordingly, rejected with the liberty aforesaid.

Order Date :- 21.12.2012

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