Brijesh Singh Parihar & Others vs State Of U.P. & Others
2012 Latest Caselaw 6278 ALL

Citation : 2012 Latest Caselaw 6278 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Brijesh Singh Parihar & Others vs State Of U.P. & Others on 21 December, 2012

Bench: Ravindra Singh, Anil Kumar Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 18258 of 2012
 

 
Petitioner :- Brijesh Singh Parihar & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Dheeraj Kumar Dwivedi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Anil Kumar Agarwal,J.

This is the second writ petition. The earlier writ petition has been filed by the petitioner bearing writ petition number. 11669 of 2012 has been disposed of.

List on 7.1.2013.

Order Date :- 21.12.2012

N.A.

Download the LatestLaws.com Mobile App