Ram Moorti @ Painter (Second Bail) vs State Of U.P.
2012 Latest Caselaw 6268 ALL

Citation : 2012 Latest Caselaw 6268 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Ram Moorti @ Painter (Second Bail) vs State Of U.P. on 21 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 8203 of 2012
 

 
Petitioner :- Ram Moorti @ Painter (Second Bail)
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Sharad Kumar Vaish
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Earlier application for bail was dismissed by a co-ordinate Bench (Hon'ble Imtiyaz Murtaza,J.).

Let this second application for bail be listed before the same Bench.

Order Date :- 21.12.2012

A.Nigam

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