Sunil Kumar Tyagi @ Sunil Kumar vs State Of U.P. & Others Ers
2012 Latest Caselaw 6264 ALL

Citation : 2012 Latest Caselaw 6264 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Sunil Kumar Tyagi @ Sunil Kumar vs State Of U.P. & Others Ers on 21 December, 2012

Bench: Ravindra Singh, Anil Kumar Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 18293 of 2012
 

 
Petitioner :- Sunil Kumar Tyagi @ Sunil Kumar
 
Respondent :- State Of U.P. & Others Ers
 
Petitioner Counsel :- A.S. Rai
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Anil Kumar Agarwal,J.

As prayed put up on 7.1.2013 as a fresh case.

Order Date :- 21.12.2012

N.A.

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