Citation : 2012 Latest Caselaw 6263 ALL
Judgement Date : 21 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 26 Case :- BAIL No. - 8158 of 2012 Petitioner :- Ram Dulare Respondent :- State Of U.P. Petitioner Counsel :- R.P. Shukla,Kunwar Udai Bhan Singh Respondent Counsel :- Govt.Advocate Hon'ble Ajai Lamba,J.
Learned Government Advocate prays for time to file counter affidavit indicating incriminating material connecting the applicant with the crime.
List after three weeks.
Order Date :- 21.12.2012
A.Nigam
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