Vinay Kumar vs State Of U.P. Thru Secy. And Others
2012 Latest Caselaw 6260 ALL

Citation : 2012 Latest Caselaw 6260 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Vinay Kumar vs State Of U.P. Thru Secy. And Others on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 55950 of 2012
 

 
Petitioner :- Vinay Kumar
 
Respondent :- State Of U.P. Thru Secy. And Others
 
Petitioner Counsel :- Dinesh Pathak
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appearing for the respondents prays for and is granted four weeks' further time to file the counter affidavit.

List this petition in the week commencing 18th February, 2013.

Order Date :- 21.12.2012

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