Chandra Prabha Devi vs State Of U.P. And Others
2012 Latest Caselaw 6258 ALL

Citation : 2012 Latest Caselaw 6258 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Chandra Prabha Devi vs State Of U.P. And Others on 21 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 67894 of 2012
 

 
Petitioner :- Chandra Prabha Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Siya Ram Sahu
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice n behalf of respondents. He prays for and is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 21.12.2012

SRY

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