Citation : 2012 Latest Caselaw 6257 ALL
Judgement Date : 21 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 9 Case :- WRIT - C No. - 55726 of 2012 Petitioner :- Ramakant Respondent :- State Of U.P. Thru Secy. And Others Petitioner Counsel :- G.P. Gupta Respondent Counsel :- C.S.C.,H.C. Dwivedi Hon'ble Dilip Gupta,J.
Learned Standing Counsel appearing for the respondents prays for and is granted four weeks' further time to file the counter affidavit.
List this petition in the week commencing 11th February, 2013.
Order Date :- 21.12.2012
SK
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