Smt. Meenakshi Kesharwani vs State Of U.P. & Others
2012 Latest Caselaw 6256 ALL

Citation : 2012 Latest Caselaw 6256 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Smt. Meenakshi Kesharwani vs State Of U.P. & Others on 21 December, 2012

Bench: Ravindra Singh, Anil Kumar Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 18420 of 2012
 

 
Petitioner :- Smt. Meenakshi Kesharwani
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Manish Tiwary,Ashwini Kumar Awasthi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Ravindra Singh,J.

Hon'ble Anil Kumar Agarwal,J.

List alongwith criminal misc. writ petition no. 1729 of 2012 and 17667 of 2012 on 7.1.2013.

Till then the arrest of the petitioner in case crime no. 224 of 2011 under sections 406,419,420,467,468,471,395,397,504 and 506 I.P.C. P.S. Naini district Allahabad is stayed.

Order Date :- 21.12.2012

N.A.

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