Rani Devi vs State Of U.P. And Others
2012 Latest Caselaw 6254 ALL

Citation : 2012 Latest Caselaw 6254 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Rani Devi vs State Of U.P. And Others on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - C No. - 57788 of 2012
 

 
Petitioner :- Rani Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- S.K. Tripathi
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Learned Standing Counsel appearing for the respondents prays for and is granted four weeks' further time to file the counter affidavit.

List this petition in the week commencing 28th January, 2013. Interim order shall continue till the next date of listing.

Order Date :- 21.12.2012

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