Smt. Rashmi Srivastava vs Deputy Director Of Education ...
2012 Latest Caselaw 6252 ALL

Citation : 2012 Latest Caselaw 6252 ALL
Judgement Date : 21 December, 2012

Allahabad High Court

Smt. Rashmi Srivastava vs Deputy Director Of Education ... on 21 December, 2012

Bench: Dilip Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 9
 

 
Case :- WRIT - A No. - 9939 of 2005
 

 
Petitioner :- Smt. Rashmi Srivastava
 
Respondent :- Deputy Director Of Education (Secy) And Others
 
Petitioner Counsel :- Prakash Padia,Dr. R.G. Padia
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Dilip Gupta,J.

Since I am sitting in a Division Bench, place this matter before the Hon'ble The Acting Chief Justice for passing appropriate order.

Order Date :- 21.12.2012

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