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Nafees Ahamad vs State Of U.P.Thr.Secy.Food & ...
2012 Latest Caselaw 6221 ALL

Citation : 2012 Latest Caselaw 6221 ALL
Judgement Date : 20 December, 2012

Allahabad High Court
Nafees Ahamad vs State Of U.P.Thr.Secy.Food & ... on 20 December, 2012
Bench: Uma Nath Singh, Virendra Kumar Dixit



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 

 
Case :- MISC. BENCH No. - 10567 of 2012
 

 
Petitioner :- Nafees Ahamad
 
Respondent :- State Of U.P.Thr.Secy.Food & Civil Supplies,Lko.& Others
 
Petitioner Counsel :- Ambika Prasad Pathak,A.K.Chaubey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Uma Nath Singh,J.

Hon'ble Virendra Kumar Dixit,J.

Order (Oral)

Learned counsel for State prays for and is granted two weeks' time to seek instructions.

List thereafter.

Order Date :- 20.12.2012

sks

 

 

 
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