Shiv Kumar Chaubey vs State Of U.P.
2012 Latest Caselaw 6220 ALL

Citation : 2012 Latest Caselaw 6220 ALL
Judgement Date : 20 December, 2012

Allahabad High Court

Shiv Kumar Chaubey vs State Of U.P. on 20 December, 2012

Bench: Ajai Lamba




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- BAIL No. - 8047 of 2012
 

 
Petitioner :- Shiv Kumar Chaubey
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Kailash Nath Misra
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ajai Lamba,J.

Let the file of Criminal Misc. Case No.6610(B) of 2012, Shiv Kumar Chaubey v. State, be sent alongwith this application for bail.

List after three weeks.

Order Date :- 20.12.2012

A.Nigam

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