Vandana Agarwal vs State Of U.P.Through Principal ...
2012 Latest Caselaw 6204 ALL

Citation : 2012 Latest Caselaw 6204 ALL
Judgement Date : 20 December, 2012

Allahabad High Court

Vandana Agarwal vs State Of U.P.Through Principal ... on 20 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 67368 of 2012
 

 
Petitioner :- Vandana Agarwal
 
Respondent :- State Of U.P.Through Principal Secretary & Ors.
 
Petitioner Counsel :- Dinesh Kumar Chadha,Ajit Singh
 
Respondent Counsel :- C.S.C.,U.S.Upadhyay
 

 
Hon'ble V.K. Shukla,J.

Connect the record of present writ petition along with record of Civil Misc. Writ Petition No. 39674 of 2012 (Akhilesh Tripathi and others Vs. State of U.P. and others). It has been informed that said matter is being heard by Hon'ble Arun Tandon, J. and the matter is nominated to him.

In view of this, present matter be placed before Hon'ble Arun Tandon, J.

Order Date :- 20.12.2012

SRY

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