Prahlad Kumar vs Siddnath And Others
2012 Latest Caselaw 6196 ALL

Citation : 2012 Latest Caselaw 6196 ALL
Judgement Date : 20 December, 2012

Allahabad High Court

Prahlad Kumar vs Siddnath And Others on 20 December, 2012

Bench: Sunita Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- CIVIL REVISION No. - 254 of 2001
 

 
Petitioner :- Prahlad Kumar
 
Respondent :- Siddnath And Others
 
Petitioner Counsel :- W.H.Khan,Punit Kumar Gupta
 
Respondent Counsel :- Jamal Ali,Jamal Ali
 

 
Hon'ble Mrs. Sunita Agarwal,J.

The revision is allowed.

For orders, see order of date passed on Civil Revision No. 253 of 2001.

Order Date :- 20.12.2012

P.P.

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