C/M Narsingh Singh Damodarpuri ... vs State Of U.P. And Others
2012 Latest Caselaw 6161 ALL

Citation : 2012 Latest Caselaw 6161 ALL
Judgement Date : 19 December, 2012

Allahabad High Court

C/M Narsingh Singh Damodarpuri ... vs State Of U.P. And Others on 19 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 56888 of 2012
 

 
Petitioner :- C/M Narsingh Singh Damodarpuri Junior High School Dinapur
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- V.K.Singh,G.K.Singh
 
Respondent Counsel :- C.S.C.,R.B.Pradhan
 

 
Hon'ble V.K. Shukla,J.

Correction Application

Allowed.

The term "District Inspector of Schools" occurring in the first line of third paragraph of the order dated 1.11.2012 is directed to be deleted and the same be read as "District Basic Education Officer".

Order Date :- 19.12.2012

SRY

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