Ganga Ram vs State Of U.P.Thru Secy Nagar Vikas ...
2012 Latest Caselaw 6149 ALL

Citation : 2012 Latest Caselaw 6149 ALL
Judgement Date : 19 December, 2012

Allahabad High Court

Ganga Ram vs State Of U.P.Thru Secy Nagar Vikas ... on 19 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 66914 of 2012
 

 
Petitioner :- Ganga Ram
 
Respondent :- State Of U.P.Thru Secy Nagar Vikas Govt. & Ors.
 
Petitioner Counsel :- K.K.Tripathi
 
Respondent Counsel :- C.S.C.,A.P.Srivastava
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted notice on behalf of respondent No. 1. Sri A.P. Srivastava, Advocate has entered appearance on behalf of respondent Nos. 2 to 5.

Each one of the respondents is accorded six weeks' time to file counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 19.12.2012

SRY

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