Deo Saran vs State Of U.P.
2012 Latest Caselaw 6145 ALL

Citation : 2012 Latest Caselaw 6145 ALL
Judgement Date : 19 December, 2012

Allahabad High Court

Deo Saran vs State Of U.P. on 19 December, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28975 of 2009
 

 
Petitioner :- Deo Saran
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Hemant Kumar,Kamal Krishna,R.S.Chaudhary,Rahul Kumar Tripathi,S.R.Verma
 
Respondent Counsel :- Govt Advocate,B.K. Tripathi,Kshatresh Kumar Pandey
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Let progess report of the trial be called by the next date fixed.

List in the next cause list.

Order Date :- 19.12.2012

Monika

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