Suneel Kumar Verma And Others vs State Of U.P.Through Secretary & ...
2012 Latest Caselaw 6139 ALL

Citation : 2012 Latest Caselaw 6139 ALL
Judgement Date : 19 December, 2012

Allahabad High Court

Suneel Kumar Verma And Others vs State Of U.P.Through Secretary & ... on 19 December, 2012

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- WRIT - A No. - 66844 of 2012
 

 
Petitioner :- Suneel Kumar Verma And Others
 
Respondent :- State Of U.P.Through Secretary & Ors.
 
Petitioner Counsel :- Kartikeya Saran
 
Respondent Counsel :- C.S.C.,R.A.Akhtar
 

 
Hon'ble V.K. Shukla,J.

Put up day after tomorrow. By that time requisite instructions may be obtained.

Order Date :- 19.12.2012

SRY

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