Kishori Lal vs State Of U.P.
2012 Latest Caselaw 6123 ALL

Citation : 2012 Latest Caselaw 6123 ALL
Judgement Date : 18 December, 2012

Allahabad High Court

Kishori Lal vs State Of U.P. on 18 December, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25497 of 2012
 

 
Petitioner :- Kishori Lal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Hemendra Pratap Singh
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

Learned counsel for the applicant is present.

Let instruction be called with regard to the entries in annexure-6 of the bail application along with original register.

List in the next cause list.

Order Date :- 18.12.2012

Monika

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