Citation : 2012 Latest Caselaw 6121 ALL
Judgement Date : 18 December, 2012
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 25 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 19795 of 2012 Petitioner :- Murabbat Ali Respondent :- State Of U.P. Petitioner Counsel :- Mohd. Arif,J. Mohd.,M.A.Khan,Tabish Mohd. Respondent Counsel :- Govt. Advocate Hon'ble Mrs. Jayashree Tiwari,J.
Case called out in the revised list.
Learned counsel for the applicant is present.
As prayed, list on 20.12.2012.
Order Date :- 18.12.2012
Monika
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