Bharat vs Jai Prakahs Anchal And Others
2012 Latest Caselaw 6118 ALL

Citation : 2012 Latest Caselaw 6118 ALL
Judgement Date : 18 December, 2012

Allahabad High Court

Bharat vs Jai Prakahs Anchal And Others on 18 December, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- ELECTION PETITION No. - 8 of 2012
 

 
Petitioner :- Bharat
 
Respondent :- Jai Prakahs Anchal And Others
 
Petitioner Counsel :- Gagan Mehta,K.R.Singh
 
Respondent Counsel :- Akanksha Yadav,Prem Prakash
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant,the case is passed over for today.

List in the next cause list.

Order Date :- 18.12.2012

Monika

Download the LatestLaws.com Mobile App