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Munna Lal vs State Of U.P. And Others
2012 Latest Caselaw 6092 ALL

Citation : 2012 Latest Caselaw 6092 ALL
Judgement Date : 17 December, 2012

Allahabad High Court
Munna Lal vs State Of U.P. And Others on 17 December, 2012
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 14842 of 2008
 

 
Petitioner :- Munna Lal
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- M.M. Abid
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present.

On 27th March 2008, learned standing counsel was granted three weeks time to file counter affidavit. Learned standing counsel prays for and is granted eight weeks and no more time to file counter affidavit. List thereafter.

Order Date :- 17.12.2012

Hasnain

 

 

 
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