Neelesh Mishra vs State Of U.P. & Others
2012 Latest Caselaw 6089 ALL

Citation : 2012 Latest Caselaw 6089 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

Neelesh Mishra vs State Of U.P. & Others on 17 December, 2012

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 58591 of 2008
 

 
Petitioner :- Neelesh Mishra
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- P.K. Jain,P.K.Ojha
 
Respondent Counsel :- C.S.C.,A.K. Yadav,Anurag Shukla,Kripa Shanker Singh,Sanjay Kr. Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present.

Sri Sanjai Kumar Singh, learned counsel for the respondent no.4 is present.

The writ petition is dismissed for non prosecution. Interim order, if any, stands vacated.

Order Date :- 17.12.2012

Hasnain

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