State Of U.P. vs Asharam
2012 Latest Caselaw 6088 ALL

Citation : 2012 Latest Caselaw 6088 ALL
Judgement Date : 17 December, 2012

Allahabad High Court

State Of U.P. vs Asharam on 17 December, 2012

Bench: Jayashree Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 1578 of 2010
 

 
Petitioner :- State Of U.P.
 
Respondent :- Asharam
 
Petitioner Counsel :- Hari Shankar,Aga
 
Respondent Counsel :- S.P. Sharma,T.K.Mishra
 

 
Hon'ble Mrs. Jayashree Tiwari,J.

Case called out in the revised list.

As prayed by learned counsel for the applicant,the case is passed over for today.

List in the next cause list.

Order Date :- 17.12.2012

Monika

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